Orissa High Court
Mitravanu Das vs Smita Gaurisaria & Another on 17 December, 2025
Author: Mruganka Sekhar Sahoo
Bench: Mruganka Sekhar Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No. 122 of 2024
Mitravanu Das .... Appellant
Represented by -
Mr. S.K. Bhanjadeo, Advocate
along with Mr. Bablu Barik, Advocate.
-Versus-
Smita Gaurisaria & another .... Respondents
Represented by -
Mr. Abhiram Swain, Advocate
CORAM:
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
AND
HON'BLE MR. JUSTICE MRUGANKA SEKHAR SAHOO
ORDER
Order No. 17.12.2025
(Hybrid Mode)
09. 1. Heard Mr. Bhanjadeo, learned counsel for the appellant and Mr. D. Mukherjee, learned counsel for the Respondent No.2.
2. Adjournment is sought for on behalf of the appellant. It is submitted by the learned counsel for the Respondent that he will make submissions on merit.
3. List on 06th February, 2026.
4. By the next date it is expected that the learned counsels for the parties shall exchange their respective pleadings.
Signature Not Verified (Manash Ranjan Pathak) Digitally Signed Signed by: SAMIR KUMAR PARIDAJudge Designation: ADR-cum-Addl. Principal Secretary Reason: Authentic Copy Location: ORISSA HIGH COURT, CUTTACK Date: 19-Dec-2025 16:22:44 (Mruganka Sekhar Sahoo) Judge S.K. Parida