Section 20(2)(b) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(b)amount of each instalment of the lease amount and the due date before which it is payable;

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