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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Smt. Prem Lata vs . Gurdas Chand on 30 November, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Smt. Prem Lata vs. Gurdas Chand .

RSA No. 205 of 2021 30.11.2022 Present: Mr. R.L. Chaudhary, Advocate for the appellant.

Mr. Abhishek Thakur, Advocate vice Dr. Lalit Kumar Sharma, Advocate, for the respondent.

RSA No. 205 of 2021 & CMP No. 13674 of 2021 Learned Counsel appearing for the appellant submits that the case be taken up for consideration after two weeks.

Ordered accordingly.

(Ajay Mohan Goel) Judge November 30, 2022 (narender) ::: Downloaded on - 30/11/2022 20:37:51 :::CIS