Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(2)(iii) in Karnataka Public Service Commission (Conduct of Business and Additional Functions) Act, 1959

(iii)any matter which is incidental to, or necessary for, the purpose of consultation with the Commission;