Section 23 in Sikkim Shops and Commercial Establishments Act, 1983
23.
The employer shall furnish every employee in a residential hotel, restaurant or eating house an identity card which shall be produced by the employee on demand by an Inspector. Such card shall contain the following and such other particulars as may be prescribed, namely :(a)the name of the employer;(b)the name, if any, and the postal address, of the establishment;(c)the name and age of the employee;(d)the hours of work, the interval for rest and holiday, of an employee;(e)passport size photographs of the employee;(f)the signature or thumb impression of the employee;(g)the signature with date of the employer or manager.
