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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(iv) in The Rajasthan Soil and Water Conservation Rules, 1966

(iv)After hearing the objections and petitions, if any, the Collector shall issue appropriate orders. If the objections are not valid, the Collector shall issue orders in Form 11 for taking over possession of land.