Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(vii) in Tamil Nadu Panchayats (Interpellation of Chairman of District Panchayat by The Members) Rules, 1998

(vii)it shall be short and brief and shall not be of excessive in length; and