Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

(b)Promotion from a lower to higher grade or post within the same service according to the rules of service;