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[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of West Bengal - Subsection

Section 126(3) in West Bengal Municipal (Building) Rules, 2007

(3)No 'container' or other similar fittings shall be placed under the pan of a connected privy or connected urinal and no trap of the kind known as a 'D trap' shall be used with any such privy or urinal.