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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(c) in Rajasthan Land Revenue (Land Records) Rules, 1957

(c)The Patwari shall allow any official of any Government department to inspect his record in his own presence and, if he so desires to take copies of the relevant records therefrom, provided these are required for official purposes.