Section 2A in The Punjab Shops and Commercial Establishments Rules, 1958
2A. [ Further conditions in respect of young persons. - Subject to the provisions of section 6 of the Act, the period of work of a young person in an establishment shall be so fixed that, inclusive of his interval for rest, the spread over shall not be more than seven hours a day.] [Inserted by Punjab Government Notification No. G.S.R. 120/P.A. 15/58/S.34 Amd. (4)/68, dated the 4th December, 1968.]
