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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(1)(c) in Jammu and Kashmir Kahcharai Act, 1994

(c)refuses to give his name or to produce his permit or to give correct information in his possession required by a Kahcharai Officer; or