Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29A(4)] [Section 29A] [Entire Act] Union of India - Subsection Section 29A(4)(g) in The Representation of the People Act, 1951 (g)whether it is represented by any member or members in either House of Parliament or of any State Legislature; if so, the number of such member or members.