Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 19 in Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952 19. The competent authority shall issue export and transport passes in form I. S. P. 4.
