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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(2)If in any ship a possibility of oil entering the feed water system exists, the arrangements for the supply of boiler feed water shall provide the interception of oil in the feed water.