Allahabad High Court
New India Assurance Co. Ltd., Ropar vs Om Prakash And Others on 6 January, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 1219 of 2001 Petitioner :- New India Assurance Co. Ltd., Ropar Respondent :- Om Prakash And Others Petitioner Counsel :- Ramesh Singh,K.L.GroVer Respondent Counsel :- Ravi Agrawal,Amit Daga,P.K. J ain,Ram Agarwal Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J. Sent for lower court record. List after the receipt of the record. Order Date :- 6.1.2010 R