Section 54(1)(a) in Rajasthan Transparency in Public Procurement Act, 2012

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State of Rajasthan - Subsection

Section 54(1)(a) in Rajasthan Transparency in Public Procurement Act, 2012

(a)on any individual by -

(i)delivering it to the person personally; or

(ii)leaving it at, or sending it by post to, the address of the place of residence or business of the person last known;