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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Tamilnadu - Subsection

Section 88(2)(ii) in Tamil Nadu Town and Country Planning Act, 1971

(ii)if the breach, neglect or failure continues after such conviction, with fine which may extend to twenty-five rupees for every day during which the breach, neglect or failure continues after such conviction.