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Calcutta High Court

C.I.T.Wb-Ii Cal vs Williamson Magor Co.Ltd on 3 June, 2014

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                      ORDER SHEET

                            IN THE HIGH COURT AT CALCUTTA

                                    Special Jurisdiction
                                       [Income Tax]

                                     ORIGINAL SIDE

                                    ITA No. 102 of 1999

                                     C.I.T.WB-II CAL.

                                          Versus

                                WILLIAMSON MAGOR CO.LTD.


   BEFORE:

   The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ASIM KUMAR MONDAL Date : 3rd June, 2014.

For Appellant : Md. Nizumuddin, Advocate The Court : Let the matter be listed on 9.6.2014 in order to enable Mr. Nizumuddin to produce the copy of the order admitting the appeal as from the paper book filed it does not appear that the appeal was ever admitted.

(GIRISH CHANDRA GUPTA, J.) (ASIM KUMAR MONDAL, J.) sm AR[CR]