Calcutta High Court
C.I.T.Wb-Ii Cal vs Williamson Magor Co.Ltd on 3 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITA No. 102 of 1999
C.I.T.WB-II CAL.
Versus
WILLIAMSON MAGOR CO.LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ASIM KUMAR MONDAL Date : 3rd June, 2014.
For Appellant : Md. Nizumuddin, Advocate The Court : Let the matter be listed on 9.6.2014 in order to enable Mr. Nizumuddin to produce the copy of the order admitting the appeal as from the paper book filed it does not appear that the appeal was ever admitted.
(GIRISH CHANDRA GUPTA, J.) (ASIM KUMAR MONDAL, J.) sm AR[CR]