Central Administrative Tribunal - Delhi
Krishan Kumar vs Shri K.S. Mehra on 14 March, 2011
Central Administrative Tribunal Principal Bench CP No.234/2011 OA No.1724/2010 New Delhi this 14th day of March, 2011 Honble Mrs. Meera Chhibber, Member (J) Honble Dr. Veena Chhotray, Member (A) 1. Krishan Kumar, S/o Sh. GD Gupta, R/o S-220, Pandav Nagar, Opp. Mother Diary, Delhi-110092 2. Neeraj Yadav, S/o Shri Lal Singh Yadav, R/o RZ-17/7 Gali No.5, East Sagarpur, Delhi 3. Ajay Kumar, S/o Shri Virender Singh, House No.121, Samaipur, Main Market, Delhi-110042 4. Rajiv Kumar Yadav, S/o Shri Harkesh Singh, R/o 98-A, Pocket D-6, Sector-6, Rohini, Delhi 5. Pawan, S/o Shri Gaj Raj Singh, R/o WZ-645, Madipur Village, New Delhi-110063 6. Ramesh Kumar, S/o Shri Lilu Ram, R/o Village Darya Pur Kalan, Delhi-110039, New Delhi-110048 -Applicants (By Advocate: Shri Vijay Pandita for Sh. Shyam Babu) -V E R S U S- 1. Shri K.S. Mehra, Commissioner, Municipal Corporation of Delhi, Town Hall, Chandni Chowk, Delhi-110006 2. Shri K.S. Mehta, Chief Secretary, Govt. of NCT of Delhi, Delhi Secretariat, IP Estate, New Delhi 3. Shri Ashok Chawla, Secretary, Ministry of Finance, South Block, New Delhi -Respondents. (By Advocate: Shri Rajinder Khatter) O R D E R (Oral)
Mrs. Meera Chhibeer:
CP was filed alleging disobedience of the order dated 20.10.2010 passed in OA No. 1724/2010 whereby respondents were directed to consider the claim of the applicants for grant of higher pay scale, maybe on re-designating them, keeping in light the pay scale held by them when it has been decided to grant higher pay scale on re-designation.
2. When the matter was called out today, counsel for the respondents handed over order 24.1.2011 passed by the respondents which is a detailed order. Copy of order is taken on record.
3. In view of above, nothing more survives in the CP. The same is accordingly dropped. Notices are discharged. In case applicants are aggrieved by order passed by the respondents, it would be open to them to challenge order passed by the respondents on the original side.
(Dr. Veena Chhotray) (Meera Chhibber) Member (A) Member (J) /lg/