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[Cites 0, Cited by 0] [Section 2(22)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(22)(ii) in THE TELANGANA STATE BUILDING PERMISSION APPROVAL AND SELF CERTIFICATION SYSTEM (TS-bPASS) ACT, 2020

(ii)the person for the time being in charge of the animal or vehicle in connection with which the word is used;