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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(g) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(g)[ to safeguard and maintain the movable and immovable properties of the Institute; [Substituted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]