Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Patna High Court - Orders

Sri Indra Kumar & Ors vs Saloni Kumari & Others on 20 March, 2018

Author: Jyoti Saran

Bench: Jyoti Saran, Sharan Singh

            Patna High Court LPA No.1124 of 2015 (13) dt.20-03-2018




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                          Letters Patent Appeal No.1124 of 2015
                                                            In
                                                    TEST SUIT 2 of 1999
                         ======================================================
                         Sri Indra Kumar & Ors
                                                                             .... .... Appellant/s
                                                          Versus
                         Saloni Kumari & Others
                                                                            .... .... Respondent/s
                         ======================================================
                         Appearance :
                         For the Appellant/s     :    Mr. Yogendra Mishra, Adv.
                                                      Mr. Bhanu Pratap Singh, Adv.
                         For the Respondent/s     :   Mr. L.N.Das, Adv.
                                                      Mr. Umesh Prasad, Adv.
                         ======================================================
                         CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
                                    and
                                    HONOURABLE MR. JUSTICE CHAKRADHARI
                                    SHARAN SINGH
                         ORAL ORDER
                         (Per: HONOURABLE MR. JUSTICE JYOTI SARAN)


13    20-03-2018

Arguments on behalf of the parties is concluded. Learned counsel for the respective parties have also submitted written arguments in support of their submissions.

Put up 'For Judgment' on Monday i.e 26.03.2018.

(Jyoti Saran, J) (Chakradhari Sharan Singh, J) Bibhash/-

U