Patna High Court - Orders
Sri Indra Kumar & Ors vs Saloni Kumari & Others on 20 March, 2018
Author: Jyoti Saran
Bench: Jyoti Saran, Sharan Singh
Patna High Court LPA No.1124 of 2015 (13) dt.20-03-2018
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1124 of 2015
In
TEST SUIT 2 of 1999
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Sri Indra Kumar & Ors
.... .... Appellant/s
Versus
Saloni Kumari & Others
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Yogendra Mishra, Adv.
Mr. Bhanu Pratap Singh, Adv.
For the Respondent/s : Mr. L.N.Das, Adv.
Mr. Umesh Prasad, Adv.
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
and
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE JYOTI SARAN)
13 20-03-2018Arguments on behalf of the parties is concluded. Learned counsel for the respective parties have also submitted written arguments in support of their submissions.
Put up 'For Judgment' on Monday i.e 26.03.2018.
(Jyoti Saran, J) (Chakradhari Sharan Singh, J) Bibhash/-
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