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State of Uttar Pradesh - Section

Section 70 in The U.P. Co-operative Societies Employees Service Regulations, 1975

70. [ [Substituted by Notification No. 432/XII-6-2-85-77, dated 17th May, 1983.]

No employee shall join any educational institution for further studies except with the prior permission of the Secretary of the Society. Such permission shall be given for a specified period and course of study, in suitable cases only, when the Secretary is satisfied that it shall not be detrimental to the efficient discharge of the duties of the employee:Provided that not more than 10 per cent of the employees of the Society shall so permitted at one time in an academic year.]