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Union of India - Section

Section 1 in The Majority Act, 1875

1. Short title.

- This Act may be called The [* * *] [The word " Indian" omitted by Act 33 of 1999, Section 3 (w.e.f 16.12.1999).] Majority Act, 1875.Local extent. - [It extends to the whole of India ] [Substituted by A.O.1950.] [***] [The words 'except the State of Jammu and Kashmir' omitted by Act No. 34 of 2019, s. 95 and the Fifth Schedule (w.e.f. 31-10-2019)];Commencement and operation. - and it shall come into force and have effect only on the expiration of three months from the passing thereof.