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Union of India - Section

Section 1 in Income-tax Welfare Fund Rules, 2007

1. Short title and extent.-

(1)These rules may be called the Income-tax Welfare Fund Rules, 2007.
(2)The benefits of the Income-tax Welfare Fund (hereinafter called the "Fund") shall extend to all officers and staff (hereinafter collectively called 'officials') of the Income-tax Department wherever working.