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State of Uttar Pradesh - Section

Section 32 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

32. Form of report of Board Analyst

. - When a sample of air or emission has been sent for analysis to a laboratory established or recognised by the Board, the Board Analyst appointed under sub-section (2) of Section 29 shall analyse the sample and submit to the Board a report of the result of such analysis in triplicate in Form IV.