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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Wetlands (Conservation and Management) Rules, 2010

(2)The term of the Authority shall be up to the 16th September, 2016.' by Notification No. G.S.R. 1140 (E), dated 14.12.2016 (w.e.f. 4.12.2010).]]