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[Cites 0, Cited by 21] [Entire Act]

State of Punjab - Section

Section 79 in The Punjab State Election Commission Act, 1994

79. Relief that may be claimed by the petitioner.

- A petitioner may, in addition to claiming a declaration that the election of all or any of the returned candidates is void, claim further declaration that he himself or any other candidate may be declared as duly elected.