Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(c) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(c)of any defect or irregularity in such act or proceeding not affecting the merits of the case.