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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(1)The Admission Committee shall prepare merit lists of the eligible candidates who have applied under sub-rule (1) of Rule 10, after verification of the documents submitted under sub-rule (5) of Rule 10.