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Jammu & Kashmir High Court

Mohd. Afzal And Another vs Mst. Bega Begum And Others on 13 December, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                            Sr. No. 10
                                                            After Notice Matters

       HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                       AT JAMMU
                                OWP No. 1473/2018
                                IA No. 1/2018




Mohd. Afzal and another                                     .... Petitioner(s)


                                   Through:- Mr. O.P.Thakur, Sr. Adv. with
                                             Mr. O.S.Bandral, Adv.

                             V/s

Mst. Bega Begum and others                                 .....Respondent(s)

                                   Through:- None.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                    ORDER

Awaiting appearance of learned counsel for the respondents, adjourned. In case, there is no appearance on behalf of the respondents on the next date, the matter shall be considered on merits.

List on 15.02.2022.

(Sindhu Sharma) Judge JAMMU 13.12.2021 Eva