Jammu & Kashmir High Court
Mohd. Afzal And Another vs Mst. Bega Begum And Others on 13 December, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 10
After Notice Matters
HIGH COURT OF JAMMU& KASHMIR AND LADAKH
AT JAMMU
OWP No. 1473/2018
IA No. 1/2018
Mohd. Afzal and another .... Petitioner(s)
Through:- Mr. O.P.Thakur, Sr. Adv. with
Mr. O.S.Bandral, Adv.
V/s
Mst. Bega Begum and others .....Respondent(s)
Through:- None.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Awaiting appearance of learned counsel for the respondents, adjourned. In case, there is no appearance on behalf of the respondents on the next date, the matter shall be considered on merits.
List on 15.02.2022.
(Sindhu Sharma) Judge JAMMU 13.12.2021 Eva