Rajasthan High Court - Jaipur
Bits And Bytes Compusoft Pvt Ltd vs Commercial Tax Officer Anti Evasion on 22 January, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Sales Tax Revision / Reference No. 127/2018
Bits And Bytes Compusoft Pvt Ltd
----Petitioner
Versus
Commercial Tax Officer Anti Evasion
----Respondent
Connected With S.B. Sales Tax Revision / Reference No. 75/2018 Rashi Peripherals Pvt Ltd
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 76/2018 Rashi Peripherals Pvt Ltd
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 77/2018 Rashi Peripherals Pvt Ltd
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 78/2018 Rashi Peripherals Pvt Ltd
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 79/2018 Rashi Peripherals Pvt Ltd
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 80/2018 Rashi Peripherals Pvt Ltd (Downloaded on 05/06/2021 at 10:16:30 PM) (2 of 3) [STR-127/2018]
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 126/2018 Bits And Bytes
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 128/2018 Bits And Bytes Compusoft Pvt Ltd
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 129/2018 Bits And Bytes Compusoft Pvt Ltd
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 130/2018 Bits And Bytes Compusoft Pvt Ltd
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 131/2018 Bits And Bytes
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 132/2018 Bits And Bytes
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 133/2018 (Downloaded on 05/06/2021 at 10:16:30 PM) (3 of 3) [STR-127/2018] Bits And Bytes
----Petitioner Versus Commercial Tax Officer
----Respondent S.B. Sales Tax Revision / Reference No. 134/2018 Bits And Bytes
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 135/2018 Bits And Bytes
----Petitioner Versus Commercial Tax Officer Anti Evasion
----Respondent S.B. Sales Tax Revision / Reference No. 136/2018 Bits And Bytes Compusoft Pvt Ltd
----Petitioner Versus Commercial Taxes Officer Anti Evasion
----Respondent For Petitioner(s) : Mr. Siddharth Ranka For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 22/01/2019 As prayed, list the matters in the week commencing from 18th February, 2019.
(VEERENDR SINGH SIRADHANA),J Pcg/63 to 79 (Downloaded on 05/06/2021 at 10:16:30 PM) Powered by TCPDF (www.tcpdf.org)