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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Uttar Pradesh - Subsection

Section 67(1)(a) in U.P. Revenue Code Rules, 2016

(a)full description of damage or misappropriation caused or the wrongful occupation made with details of village, plot number, area, boundary, property damaged or misappropriated and market value thereof;