Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in The Rajasthan Urban Improvement (Amendment and Validation) Act, 1990 1. Short title and commencement. (1)This Act may be called the Rajasthan Urban Improvement (Amendment and Validation) Act, 1990.(2)It shall come into force at once.
