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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan Minor Mineral Concession Rules, 2017

(1)On and from the date of commencement of these rules, all mining leases shall be granted for the period of fifty years:Provided that period of mining leases for mineral bajri (river sand) shall be five years.