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[Cites 0, Cited by 0] [Section 50(9)] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(9)(a) in Punjab Self-Supporting Co-operative Societies Act, 2006

(a)provide access to records, documents, books, accounts, vouchers, papers, securities, cash and other properties belonging to or in the custody of such self-supporting co-operative society; and