Supreme Court - Daily Orders
Dr. Subramanian Swamy vs Union Of India Ministry Of Law Through ... on 21 May, 2015
Bench: A.K. Sikri, Uday Umesh Lalit
ITEM NO.8 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No. 69/2015
DR. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA, MINISTRY OF LAW & ORS. Respondent(s)
(With appln(s) for permission to appear and argue in person,
ex-parte stay and office report)
Date : 21/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
(VACATION BENCH)
For Petitioner(s)
Petitioner-in-person.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The matter may be listed before a Bench of which one of us (Hon'ble Mr. Justice Uday Umesh Lalit) is not a Member, after obtaining orders from Hon'ble the Chief Justice of India.
(Nidhi Ahuja) (Suman Jain)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2015.05.26
18:11:10 IST
Reason: