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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(a) in Bihar Elementary School Education Committee Act, 2007

(a)If the Vidyalaya Shiksha Samiti fails to hold four monthly meetings or fails to accomplish work as per Government direction or fails to improve the conditions of the school, the Samiti may be dissolved in the manner prescribed, and the new Samiti shall be constituted within three months.