Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 33 in BIHAR SPORTS UNIVERSITY ACT, 2021 33. Condition of Service of Employees, etc. .— The condition of the service of the officers and staff and other employees of the University shall be as specified by the Statutes and Regulations.
