Supreme Court - Daily Orders
State Of Bihar vs Jmd Stone Works on 9 September, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.33 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No.16097/2016
(Arising out of impugned final judgment and order dated 21/08/2015
in LPA No. 1503/2012 21/08/2015 in CWJC No. 5436/2012 passed by the
High Court of Patna)
STATE OF BIHAR AND ORS Petitioner(s)
VERSUS
JMD STONE WORKS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 09/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
Mr. Samir Ali Khan, AOR
For Respondent(s) Mr. Nagendra Rai, Sr. Adv.
Mr. Shantanu Sagar, Adv.
Ms. Prerna Singh, Adv.
Mr. Priyaranjan Rai, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners. Delay condoned.
The special leave petition is dismissed.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2016.09.10 12:29:43 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master