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Supreme Court - Daily Orders

State Of Bihar vs Jmd Stone Works on 9 September, 2016

Bench: Dipak Misra, C. Nagappan

     ITEM NO.33                          COURT NO.4                 SECTION XVI

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC               No.16097/2016

     (Arising out of impugned final judgment and order dated 21/08/2015
     in LPA No. 1503/2012 21/08/2015 in CWJC No. 5436/2012 passed by the
     High Court of Patna)


     STATE OF BIHAR AND ORS                                          Petitioner(s)

                                                VERSUS

     JMD STONE WORKS                                                 Respondent(s)

     (With appln. (s) for c/delay in filing SLP)


     Date : 09/09/2016 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE C. NAGAPPAN


     For Petitioner(s)
                                  Mr. Samir Ali Khan, AOR

     For Respondent(s)            Mr.   Nagendra Rai, Sr. Adv.
                                  Mr.   Shantanu Sagar, Adv.
                                  Ms.   Prerna Singh, Adv.
                                  Mr.   Priyaranjan Rai, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioners. Delay condoned.

The special leave petition is dismissed.



Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2016.09.10
12:29:43 IST
Reason:                   (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master