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Chattisgarh High Court

M/S Bankal Runner Moulding Sand Mine ... vs Doman Singh Collector on 24 November, 2023

                                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                               Order Sheet
                                                   CONT No. 1084 of 2023
                            M/s Bankal Runner Moulding Sand Mine Firm. Versus Doman Singh
                                                       Collector




24-11-2023            Mr. Siddharth Shukla, Adv. for petitioner.
                      Heard.
                      Issue notice to the respondents to show cause as to why contempt

proceedings be not initiated against them for non-compliance of order dated 29-3- 2023 passed by this Court in WP(C) No. 1512/2023. PF be paid as per rules.

List the case thereafter.

Sd/-

(Naresh Kumar Chandravanshi) Judge Pathak