Chattisgarh High Court
M/S Bankal Runner Moulding Sand Mine ... vs Doman Singh Collector on 24 November, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 1084 of 2023
M/s Bankal Runner Moulding Sand Mine Firm. Versus Doman Singh
Collector
24-11-2023 Mr. Siddharth Shukla, Adv. for petitioner.
Heard.
Issue notice to the respondents to show cause as to why contempt
proceedings be not initiated against them for non-compliance of order dated 29-3- 2023 passed by this Court in WP(C) No. 1512/2023. PF be paid as per rules.
List the case thereafter.
Sd/-
(Naresh Kumar Chandravanshi) Judge Pathak