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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(v) in The Oil Mines Regulations, 2017

(v)"deputy manager" means a person possessing qualifications as provided under these regulations and who is appointed in writing by the owner, agent or manager of a mine to assist the manager in the control, management, direction and supervision of the mine or part thereof, and who takes rank immediately below the manager;