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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(3)(j) in Arunachal Pradesh University of Studies Act, 2012

(j)To co-operate and collaborate with other Universities, Institutions in such a manner and for such purpose as university may determine from time to time;