Delhi High Court - Orders
Servotech Power Systems Ltd vs The General Manager, United Bank Of ... on 26 April, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 394/2019
SERVOTECH POWER SYSTEMS LTD ..... Appellant
Through: Mr.Neeraj Gupta, Ms. Heena
Malhotra and Mr. Rajat Sangeliya,
Advocates
versus
THE GENERAL MANAGER,
UNITED BANK OF INDIA& ORS ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 26.04.2023
1. Re-notify on 08.11.2023.
2. Interim orders to continue.
MANOJ KUMAR OHRI, J APRIL 26, 2023/v Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:27.04.2023 15:59:30 Digitally Signed By:MANOJ KUMAR OHRI Signing Date:27.04.2023 15:51:25