Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act] State of Uttarakhand - Subsection Section 45(2)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003 (b)the total number of members on the rolls of the co-operative who were eligible to vote on the date of such Annual General Meeting;