Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Gujarat - Subsection Section 19(6) in The Gujarat Tribal Development Corporation Act, 1972 (6)Copies of the reports referred to in sub-section (5) shall be laid by the State Government, as soon as may be, before the State Legislature.
