Madhya Pradesh High Court
Rahul vs The State Of Madhya Pradesh on 28 March, 2018
THE HIGH COURT OF MADHYA PRADESH Case No.________________of __________ Gwalior, 28/03/2018 Due to paucity of time, the matters are adjourned as under:
Serial Numbers Next date of listing 2, 7, 9, 12 to 14, 21, 22, Next Week 24, 30 to 35, 37 to 46, 71 to 79 4, 48, 49, 51 to 53, 57, After two weeks 58, 60 to 62, 82, 83, 85 to 87 64, 65, 67, 68, 70, 88 After four weeks Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjay Yadav) Judge pd Digitally signed by PAWAN DHARKAR Date: 2018.03.28 18:32:56 -07'00'