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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(2)(g) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(g)"Voluntary Consolidation" means such consolidation to be with mutual exchange, gift and donation under different sections of the Act;