Supreme Court - Daily Orders
Punjab State Human Rights Commission vs Jatt Ram on 25 February, 2025
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ITEM NO.48 COURT NO.13 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5912/2012
PUNJAB STATE HUMAN RIGHTS COMMISSION Appellant(s)
VERSUS
JATT RAM & ORS. Respondent(s)
IA No. 93490/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 102371/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 108001/2019 - EXEMPTION FROM FILING O.T.
IA No. 49962/2019 - EXEMPTION FROM FILING O.T.
WITH
C.A. No. 6236/2012 (IV)
C.A. No. 6230/2012 (IV)
C.A. No. 6233/2012 (IV)
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
1/2005
FOR ON IA 87204/2008
FOR ON IA 82640/2011
FOR ON IA 20592/2012
IA No. 1/2005 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
C.A. No. 6234/2012 (IV)
C.A. No. 6231/2012 (IV)
FOR ON IA 66729/2011
CONMT.PET.(C) No. 222/2005 In C.A. No. 6236/2012 (IV)
C.A. No. 6244/2012 (IV)
C.A. No. 6237/2012 (IV)
C.A. No. 6232/2012 (IV)
C.A. No. 6235/2012 (IV)
W.P.(Crl.) No. 354/2019 (PIL-W)
Date : 25-02-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Appellant(s) : Mr. Jagjit Singh Chhabra, AOR
Signature Not Verified
Ms. Shalu Sharma, AOR
Digitally signed by
VISHAL ANAND
Date: 2025.02.28
Ms. Anne Mathew, AOR
20:21:46 IST
Reason: Mr. Mohan Pandey, AOR
Mr. Aseem Mehrotra, Adv.
Ms. Deeksha Mehrotra, Adv.
Mr. Rajeev Singh, AOR
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For Respondent(s) : Mr. Kuldip Singh, AOR
M/S. J S Wad And Co, AOR
Mr. Ashish Wad, Adv.
Mr. Manoj Wad, Adv.
Ms. Swati Arya, Adv.
Ms. Akriti Arya, Adv.
Mohammed Hadi, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. G. K. Bansal, AOR
Mr. Sanjay Bansal, Adv.
Mr. Rajesh R Dubey, Adv.
Ms. Swati Bansal, Adv.
Ms. Vaishali Gupta, Adv.
Ms. Ayushi Bansal, Adv.
Mr. Abhishek Atrey, AOR
Mr. Sudhir Walia, Adv.
Ms. Niharika Ahluwalia, Adv.
Dr. Abhishek Atrey, Adv.
Mr. Ajay Pal, AOR
Ms. Ranjeeta Rohatgi, AOR
Ms. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, AOR
Mr. Dhruv Yadav, Adv.
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Mr. Kapil Balwani, Adv.
Mr. Abhimanyu Tewari, AOR
Ms. Eliza Bar, Adv.
Mr. Shuvodeep Roy, AOR
Mr. Saurabh Tripathi, Adv.
Mr. Deepayan Dutta, Adv.
Mr. Mohit Paul, AOR
Mr. Karan Bharihoke, AOR
Mr. Tarun Gupta, AOR
Mrs. Prerna Dhall, Adv.
Mr. Shivam Ganeshia, Adv.
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Ms. Karishma Rajput, Adv.
Mr. Prashant Singh, AOR
Ms. Akansha Singh, Adv.
Mr. Ankit Kumar Lal, AOR
Ms. Tulika Mukherjee, AOR
Mr. Beenu Sharma, Adv.
Mr. Venkat Narayan, Adv.
Mr. V. N. Raghupathy, AOR
Ms. Mythili S, Adv.
Mr. Yashraj Singh Bundela , AOR
Mr. Nachiketa Joshi, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Avijit Mani Tripathi, AOR
Mr. T.k. Nayak, Adv.
Mr. Daniel Lyngdoh, Adv.
Mr. Vikas Bansal, Adv.
Ms. Marbiang Khongwir, Adv.
Mr. Nirnimesh Dube, AOR
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Mr. Som Raj Choudhury, AOR
Ms. Shrutee Aradhana, Adv.
Mr. Sandeep Kumar Jha, AOR
Mr. Shiv Mangal Sharma, A.A.G.
Ms. Nidhi Jaswal, Adv.
Ms. Awanitika, Adv.
Mr. Narendra Kumar, AOR
Mr. Akshat Kumar, AOR
Mr. Advitiya Awasthi, Adv.
Ms. Astha Sharma, AOR
Mr. Mukesh Kumar Maroria, AOR
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Mr. K.m Nataraj, A.S.G.
Mr. Kanu Agrawal, Adv.
Mr. Mukesh K Verma, Adv.
Mr. Varun Chugh, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Tadimalla Bhaskar Gowtham, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Harish Pandey, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Aravindh S., AOR
Mr. Abbas B, Adv.
Mr. Akshay Gupta, Adv.
Mr. Aadithya Aravindh, Adv.
Mr. Ajay Pal, AOR
Ms. G. Indira, AOR
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Mr. Raj Bahadur Yadav, AOR
Ms. Astha Sharma, AOR
Mrs. Anil Katiyar, AOR
Mr. Nachiketa Joshi, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. D.k Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Tavleen Singh, Adv.
Ms. Vallabhi Shukla, Adv.
Mr. Joginder Mann, Adv.
Mr. Mukesh Kumar Sharma, Adv.
Mr. Rohit Kumar, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Milind Kumar, AOR
Mr. Raghvendra Kumar, AOR
Mr. Kunal Mimani, AOR
Mr. Akshay Luthra, Adv.
Mr. Abhimanyu Tewari, AOR
Ms. Eliza Bar, Adv.
Mr. Rohit Amit Sthalekar, AOR
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Mr. Purnendu Bajpai, Adv.
Mr. Shashank Singh, Adv.
Mr. Avijit Mani Tripathi, AOR
Mr. T.k. Nayak, Adv.
Mr. Daniel Lyngdoh, Adv.
Mr. Vikas Bansal, Adv.
Ms. Marbiang Khongwir, Adv.
Mr. Shuvodeep Roy, AOR
Mr. Saurabh Tripathi, Adv.
Mr. Deepayan Dutta, Adv.
Mr. Mahfooz Ahsan Nazki, AOR
Mr. K.m Nataraj, A.S.G.
Mr. Kanu Agrawal, Adv.
Mr. Mukesh K Verma, Adv.
Mr. Varun Chugh, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Tadimalla Bhaskar Gowtham, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Harish Pandey, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Ms. Diksha Rai, AOR
Mr. Piyush Vyas, Adv.
Ms. Purvat Wali, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. Samar Vijay Singh, AOR
Mr. Keshav Mittal, Adv.
Ms. Sabarni Som, Adv.
Mr. Fateh Singh, Adv.
Mr. Gyaneshwar Kumar Maheshwari, Adv.
Dr. Ratipal Singh Tanwar, Adv.
Mr. Aman Dev Sharma, Adv.
Ms. Ankita Sharma, AOR
Mr. Arjun D Singh, Adv.
Ms. Poonam Dolo, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.
Ms. Hemantika Wahi, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Satish Pandey, AOR
Ms. Jay Jaimini Pandey, Adv.
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Mr. Aakash Saini, Adv.
Mr. Braj Kishore Mishra, Adv.
Ms. Anulata Kashyep, Adv.
Mr. Rahul Kumar, Adv.
Mr. V. N. Raghupathy, AOR
Ms. Mythili S, Adv.
Mr. Arunabh Chowdhury, Sr. A.A.G.
Ms. Madhusmita Bora, AOR
Mr. Shiv Ram Sharma, Adv.
Mr. Pawan Kishore Singh, Adv.
Mr. Dipankar Singh, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Ranjan Mukherjee, AOR
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Mr. Kapil Balwani, Adv.
Mr. Aravindh S., AOR
Mr. Abbas B, Adv.
Mr. Akshay Gupta, Adv.
Mr. Aadithya Aravindh, Adv.
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Mr. Akshay Amritanshu, AOR
Ms. Pragya Upadhyay, Adv.
Ms. Drishti Saraf, Adv.
Mr. Azmat Hayat Amanullah, AOR
Ms. Rebecca Mishra, Adv.
Mr. Tejasvi Kumar Sharma, Adv.
Mr. Guntur Prabhakar, AOR
Mr. Abhishek Atrey, AOR
Mr. Sudhir Walia, Adv.
Ms. Niharika Ahluwalia, Adv.
Dr. Abhishek Atrey, Adv.
Mr. Atul Sharma, AOR
Mr. Chirag M. Shroff, AOR
Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
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Mr. Aryan Srivastava, Adv.
Mr. Aakash Thakur, Adv.
Mr. Krishna Rastogi, Adv.
Ms. Ripul Swati Kumari, Adv.
Ms. Anushree Kulkarni, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. M. Yogesh Kanna, AOR
Ms. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, AOR
Mr. Dhruv Yadav, Adv.
Ms. Ruchira Goel, AOR
Mr. Shantanu Sagar, AOR
Mr. Vishnu Sharma, Adv.
Mr. Anil Kumar, Adv.
Mr. Gunjesh Ranjan, Adv.
Mr. Nikhil Jain, AOR
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mr. Samir Ali Khan, AOR
Ms. Deepanwita Priyanka, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 4-3-2025.
(VISHAL ANAND) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)